Monday, 20, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

MHA decides to withdraw 100 Companies of Paramilitary Forces from Jammu and Kashmir


Ministry of Home Affairs
19 Aug 2020
Categories: Latest News

Days after the first anniversary of the abrogation of Article 370, the Ministry of Home Affairs (MHA) reviewed the deployment of paramilitary forces in Jammu & Kashmir and has decided to withdraw 100 companies of various paramilitary forces from the Union Territory.

According to official communication, 40 companies of Central Reserve Police Force (CRPF), 20 Companies each of Border Security Force (BSF), Central Industrial Security Force (CISF) and SSB has been withdrawn.

The MHA has directed all paramilitaries to withdraw their companies from the Union Territory & send them back to their respective places.

On Wednesday, the new communication has been sent & the paramilitary forces have been asked to withdraw companies with immediate effect. 

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter