Corona Lockdown: MHA allows movement of stranded migrants, students, tourists. [Read Guidelines]

29 Apr 2020

Categories: Latest News

On Wednesday, the Ministry of Home Affairs issued a fresh set of guidelines to let migrant workers, students, tourists and pilgrims stranded get back home.

The interstate movement of these stranded people will be facilitated by the state/UT government. Anyone willing to be transported back home will have to be medically screened at source as well as destination and will be kept in a home or institutional quarantine on arrival, the home ministry guidelines.

The MHA order read:

"All states to designate nodal authorities and develop standard protocols for receiving and sending such stranded persons. Stranded migrant workers, pilgrims, tourists, students will be allowed to move with conditions during the lockdown."

Transportation of such individuals will be done via buses, as train or flight services are currently unavailable for passengers. The buses shall be sanitised and the authorities will follow protocols of social distancing while seating passengers in the vehicle, the MHA order said.

While the states receiving and sending such travelers must consult on the action plan, the states or UTs on the transit route will allow passage to the buses.

The order stated:

"On arrival of their destination such persons would be assessed by the local health authority and kept in home quarantine unless the assessment requires keeping the persons in institutional quarantine."

After arrival, the passengers will be kept under watch with periodic health checkups.

The government may ask them to install the Arogya Setu app to help the government track their health status.

Read Guidelines Here:

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