Law Student Sexually Assaulted by Lawmaker's Son, gets arrested

Son of a Politician has been arrested by the Nagpur Police from Telangana for allegedly raping an LLB student between March & Nov 2019. The accused had allegedly clicked objectionable photos of the victim & was threatening to send them to her family.

The Police said that the accused & the victim both hail from the same village in Telangana. They were classmates from class 5 to class 10. While the victim moved to Nagpur to pursue LLB, the accused enrolled in BBA in Telangana. He got the victim’s number from common friends & began chatting with her. 

He regularly used to visit Nagpur & forced the victim to meet him. Soon, they got into a relationship. The accused later took the victim to Surabuldi where he allegedly exploited her. The accused used to call the victim regularly & harass her. She narrated her ordeal to her parents, who lodged a police complaint on March 9.

Police laid a trap to nab the accused. They tracked down his mobile location & learnt that he was in Nagpur. On March 13, cops zeroed in on the accused & arrested him. He was produced before the Court & sent to Police custody till March 18.

It is learnt that the accused tried to use his political clout to avoid Police action. Police is trying to seize the objectionable pictures from the accused.

(The victim's identity has not been revealed to protect her privacy as per Apex Court directives on cases related to sexual assault)

Source Link