LatestLaws.com presents 'Latest Laws Court Ambassadors' Programme, Apply Now!

Introduction:

LatestLaws.com is one of the most popular and informative Legal Website and E-Magazine in India and has more than 4.27 Lakh Followers on its Facebook page.

LatestLaws.com is now inviting applications for “LatestLaws Court Ambassadors” and it’s Free to join!

For the lawyers who want to hone their writing skills with making legal developments of their jurisdiction reach a LatestLaws’s pan India and International audience though the website and mobile applications, are welcome to join as “LatestLaws Court Ambassadors”.

LatestLaws Court Ambassadors, will cover court cases, prepare case note on the judgement passed by Supreme Court and High Courts. Court Ambassadors will also write latest news in the field of litigation.

The article written by the LatestLaws Court Ambassadors will be published under name of the author and Court of Practice.

Following are the prerequisites for the role:

1. Must have a completed a 3 or 5 year law degree course. Prior experience in the field of litigation or court reporting will be given preference.
2. Effective Command over spoken and written English language and for Hindi News the command over spoken and written legal Hindi language is a must.

How to apply?

You only have to email your CV to us on: info@latestlaws.com along with writing sample of not more than 800 words.