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LatestLaws.com Partner Event: NorthCap University presents 6th Edition of The National Client Consultation Competition from 9th-10th Oct, 2020, Register by: 3rd Oct


6th Edition of National Client Consultation Competition.PNG
16 Sep 2020
Categories: Latest News

LatestLaws.com is a proud Media Partner of '6th Edition of The National Client Consultation Competition' organised by NorthCap University to be held from 9th-10th Oct, 2020.

About School of Law, NorthCap University

The vision of School of Law is to be ranked amongst the best law schools of India and the most preferred private university destination for law aspirants. School of Law at The NorthCap University provides the highest quality of professional legal education to equip the students for a transnational practice and to face the challenges posed by the internationalization of the legal profession.

The School has continually strived to achieve excellence in legal education through interactive teaching-learning process, clinical opportunities, exposures to the legalprofession  through internships and externships, industry ready curricula and innumerable opportunities to interact with the stalwarts in the legal profession. 

About the Competition

TOPIC: This 6th Edition of Competition is being organized under aegis of The NorthCap University, School of Law. The stage is set for the 6th Edition of The National Client Consultation Competition.

DATES: Event Date: 9th-10th October 2020; Last Date of Registration- 3rd October 2020.

OBJECTIVE:

The Competition is aimed at promoting greater knowledge and practical skills among student Advocates in the preventive law and counselling functions of law practice. It will encourage students in developing interviewing, planning, and analytical skills in the lawyer-client relationship in the law office. Interviewing and advising are a significant part of most lawyers' work. The Competition provides an opportunity for a valuable educational interchange between students, law teachers and legal practitioners.

The Competition simulates a law office  consultation in which two law students, acting as lawyers (attorneys/solicitors/legal practitioners), are presented with a client matter. The students conduct an interview with a person playing the role of the client. Students are expected to elicit the relevant information from the client, explore with the client his or her preferred outcome, outline the nature of the problem, and present the client with a means (or range of alternatives, if appropriate) for resolving the problem. The interview with the client is then followed by a post- consultation period during which the students, in the absence of the client, analyse the interview and discuss the legal and other work to be undertaken.

The interview and post consultation period last a total of 30 minutes. The students are evaluated by a panel of judges. The students are evaluated  against specific criteria that emphasize the use of listening, questioning, planning, and analytical skills in a lawyer/client interview. Once the judges have completed their evaluation of the interview, the students are to be called back in and the judges will provide a brief critique of the team's handling of the consultation and post-consultation periods. The Winning team will be provided with a cash prize upto 10,000 Rupees along with the certificates. Also, a cash prize of upto 5,000 Rupees will be given to the runners up and along with the certificates. Besides this, participants will be given participation certificates.

Eligibility

● Only Law Colleges/Universities recognized by the Bar Council of India are eligible to 

participate. 

● Only bonafide students pursuing LL.B. Three Year/Five Year Degree programmes in 

aforementioned institutions, during the current academic year are eligible to participate. 

● There can be a maximum 3 Teams from one university/college. 

Registrations

● Each team shall consist of only TWO participants. 

● Registration Link : http://bit.ly/nccc-ncu2020

● Registration is on a first come first serve basis and it’s open to first 50 teams.

● Teams/Participants are required to duly fill the Registration Google Form (link given 

above) along with the Registration Fees of Rs.1500/- via online payment on or before the 

last date of registration i.e,3rd October 2020. 

The NEFT transaction detail are as follows : 

● Name of the Institution : The NorthCap University 

● Name of the Bank : Syndicate Bank 

● Branch : NCU, Sector 23-A, Gurgaon

● Account No. : 82472010013980

   IFSC : SYNB0008247 

Awards - 

● Winner – Cash Prize upto Rs 10,000 and Certificates 

● Runner up – Cash Prize upto Rs. 5,000 and Certificates. 

● Participants – Participation Certificates.

Contact Details 

Student Media and Communication Head

Priyanshi Sharda

Mobile: +91-9887254912

Nikky Jha

Mobile: +91-9611948987

Email id – nccc2020@ncuindia.edu

Faculty Convenors: 

Ms. Pallavi Bajpai 

Asst. Professor (Senior 

Scale)

Email id - pallavibajpai@ncuindia.edu

Ms. Deborisha Dutta

Asst. Professor 

Email id - deborishadutta@ncuindia.edu

Mr. Himangshu Rathee

Asst. Professor

Email id - himangshurathee@ncuindia.edu 



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