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LatestLaws.com Partner Event: Law Joint presents Webinar on 'Negotiable Instruments Act & Amendments' and 'How to rebut Presumptions under Section-138 of the Act' on 13th Sept @5:00 PM; Register Now!


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11 Sep 2020
Categories: Latest News Conferences & Seminars Courses & Workshops

LatestLaws.com is a proud Media Partner of Webinar on 'Negotiable Instruments Act & Amendments' and 'How to rebut Presumptions under Section-138 of the Act' organised by Law Joint to be held on 13th September, 2020.

ABOUT EVENT

Topic: 'Negotiable Instruments Act & Amendments' and 'How to rebut Presumptions under Section-138 of the Act'

Date: 13th September, 2020

Timing: 5:00 PM to 6:30 PM

Chief Guest: Advocate VK Singh, Former Vice Chairman, BCD

Guest of Honour: Prof. Dr. Arun Gupta, Vice Principal, IIMT, Karkardooma

Key Note Speaker: Mr. Faisal Sherwani, Advocate on Record, Supreme Court of India

Registeration Fees: ₹100/- (E-Certificates to be provided)

Registeration Link: Click Here

Payment: 

Paytm: 9873312051
GPay: 9811417312
UPI: kaurs939@oksbi

Contact:

Phone: 8527322073, 9873312051

E-mail: infolawjoint@gmail.com

 

 

 



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