LatestLaws.com Partner Event: Law Joint presents Webinar Lecture Series on Theoretical and Practical Aspects of Code of Criminal Procedure (Cr.PC) from 14-16th Aug, Register Now !

LatestLaws.com is a proud Media Partner of Lectures Series on Theoretical and Practical Aspects of Code of Criminal Procedure (Cr.PC) organised by Law Joint.

About the Organization

Law Joint focuses on combining awareness of our students need and strong work ethics to deliver the best legal knowledge to the success of the students and their professional prospects.

About the Sessions

These sessions are specially created for Law students for understanding Cr.P.C. in a broader Theoretical & Practical which is emphasizing at practical aspects of Criminal Practice.

We have divided CrPC into 6 sessions of 2 hours each in which we will discuss all the major aspects of Criminal Law in the Practice.

Session Details

We have divided CrPC into 6 sessions of 2 hours each in which we will discuss all the major aspects of Criminal Law in the Practice.

Session (i)
 HISTORY & INTRODUCTION
 BASIC TERMS
 DEFINITIONS
 DIFFERENCES
 HIERARCHY OF CRIMINAL COURTS

Session (ii)
 INFORMATION TO THE POLICE AND THEIR POWERS TO INVESTIGATE

Session (iii)
 AN UNDERSTANDING TO SECTION 156(3) CR. P.C & COGNIZANCE

Session (iv)
 COMPLAINTS TO MAGISTRATES
(Provisions and Drafting of Complaints)

Session (v)
 PROVISIONS AS TO BAIL AND BONDS
(Provisions and Drafting of Bail Applications)

Session (vi)
 APPEALS, REFERENCE AND REVISION
(Provisions and Drafting)

Inauguration By:

Honorable Justice KG Balakrishnan, Former CJI

Lectures By:

Adv JS Kalra, Delhi High Court

Fees:

Rs 125/- (Single Session)
Rs 600/- (Complete Sessions)
(E-Certificates will be provided)
Paytm: 9873312051
GPay: 9811417312

Registration Link: https://forms.gle/w2779FXyKJcjezxSA

Contact: 8527322073 | 9873312051 or E-mail us at infolawjoint@gmail.com