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LatestLaws.com Partner Event: Law Joint in collab with IDRC presents Webinar on 'Understanding Arbitration, Mediation & Conciliation' on 30th Aug, 2020 @5:00 PM, Register Now!


IDRC and Law Joint Webinar on Undestanding Arbitration Mediation and Conciliation.PNG
25 Aug 2020
Categories: Latest News Conferences & Seminars Courses & Workshops Arbitration

LatestLaws.com is a proud Media Partner of Webinar on 'Understanding Arbitration, Mediation & Conciliation' organised by Law Joint in collab with Indian Dispute Resolution Centre (IDRC) to be held on 30th Aug, 2020.

ABOUT EVENT

Topic:

Understanding Arbitration, Mediation & Conciliation 

Chief Guest:

• Honourable Mr. Justice K.G. Balakrishnan, Former Chief Justice of India

Guest of Honour:

• Mr. Ajay Thomas, Director - Law Manav Rachna University

Speaker:

•Mr. Aruneshwar Gupta, Senior Advocate Supreme Court of India

Moderator:

•Mr. Divyansh Hanu Rathi, Managing Partner Lexidem & Rathi

Date: 30th August 2020

Timings: 5PM - 7:00 PM

FEES: Rs. 100/-

(E-Certificate will be provided)

Registration Link: https://forms.gle/KkmLykQubViRhtSr7

Paytm: 9873312051

GPay: 9811417312

Zoom Link will be sent 1 day before the event on your registered email.

For More Details: Contact 8527322073 | 9873312051 or Mail us at infolawjoint@gmail.com



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