On Wednesday, the High Court of Kerala lashed out at the Central Bureau of Investigation (CBI) in connection with the probe into the suicide case of Ex-Malabar Cements Company secretary V Saseendran and his two children by saying the entire investigation into the case tarnished the reputation of the agency.
Justice P Somarajan ordered the Director of the CBI to constitute a new team to probe the case as there has been an "abject failure on the part of the machinery" empowered in the administration of justice resulting in a "flagrant travesty".
Saseendran, a key witness in the Malabar Cements corruption case, was allegedly found hanging inside his house along with his two sons aged 8 and 9 years on Jan 24, 2011.
(Only the headline & picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)
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