Fresh FIR against Sonia Gandhi over Congress tweets on PM-CARES Fund

An FIR has been filed against Congress interim chief Sonia Gandhi over her party's tweet regarding the PM-CARES Fund.

Ex-Media in-charge of BJP's state unit Pankaj Singh had lodged a complaint with the Police, following which an FIR was registered at Kankarbagh Police station here under Sections 348/20, 504, 505 (1)b & 505 (2) of the Indian Penal Code.

Pankaj Singh told the news agency that "In March, a PM CARES Fund was formed whose chief is the Prime Minister. PM Modi appealed to the people to contribute to the fund in order to fight COVID-19. The Prime Minister gave Rs 3,100 crore in the fight against COVID-19".

Singh said that "We have seen the Congress is spreading misinformation through its Twitter handle that PM-CARES Fund is being misused. It was not the reality. That is why I have got an FIR filed against the Congress chief".

An FIR has also been registered against Congress president Sonia Gandhi in Sagar taluk of Shivamogga district of Karnataka over tweets on May 11 by the party's official handle about the PM-CARES Fund. 

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