On Saturday, Delhi's Rouse Avenue Court allowed Congress leader & Ex-Union Minister Shashi Tharoor to travel to the United Arab Emirates (UAE), France & Norway between Feb & May 2020.
Shashi Tharoor had moved an application in a Delhi Court on Tuesday, seeking permission to travel abroad.
The Congress Leader is an accused in his wife Sunanda Pushkar's death case & is currently on bail.
The trial court while granting bail to him had imposed a certain condition that the accused shall not leave the country without prior permission of the Court.
Pushkar was found dead in a suite of a luxury hotel in the city on the night of Jan 17, 2014. Tharoor was later charged under various sections of the Indian Penal Code (IPC) including for abetment to suicide & cruelty.
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