Cyril Amarchand Mangaldas advised Uber India Systems Private Limited

Cyril Amarchand Mangaldas advised Uber India Systems Private Limited. Uber India Systems Private Limited ("Uber") is an existing shareholder of Everest Fleet Private Limited ("Company") and has acquired additional convertible instruments in the Company.  The Company is a fleet operator, and one part of its business entails onboarding cabs exclusively on the Uber portal. We assisted Uber with the diligence as well as the drafting and negotiations for the transaction documents.

The transaction team was led by Ravindra Bandhakavi, Senior Partner; Anandita Kaushik, Partner;  with assistance from Akshat Parmar, Principal Associate; Bharti Singh, Associate; Aeruva Akash, Associate; and Manav, Associate.

About Cyril Amarchand Mangaldas:

Cyril Amarchand Mangaldas (CAM) is India’s leading law firm with a global reputation of being a trusted adviser to its clients. The Firm advises a large and diverse set of clients, including domestic and foreign commercial enterprises, financial institutions, private equity and venture capital funds, start-ups, government and regulatory bodies. The Firm’s generalists, specialists and senior ex-regulators expertly guide clients across a spectrum of transactions, sectors and regulations. With over 1100 lawyers, including 220 Partners, the Firm is a full-service law firm with offices in key business centres at Mumbai, Delhi-NCR, Bengaluru, Ahmedabad, Hyderabad, Chennai, GIFT City, Singapore and Abu Dhabi.

The Firm has been named “Law Firm of the Year 2025” and consistently recognised as “Best Overall Law Firm” by the IBLJ Indian Law Firm Awards. It received “National Law Firm of the Year: India” at the IFLR Asia-Pacific Awards for the second consecutive year in 2023 and 2022, and “Innovation in Advancing Markets” award at the FT Innovative Lawyers Asia Pacific 2022 Awards. The Firm also won “India Deal Firm of the Year” at the ALB India Awards and “Firm of the Year” at the IFLR1000 India Awards in 2022.