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Court sentences Man to Life Imprisonment for Murder of Policeman


jail
29 Feb 2020
Categories: Latest News

On Saturday, a Mumbai Court sentenced a man, who along with his juvenile brother had fatally assaulted a Policeman in Aug 2016, to life imprisonment and a fine of Rs 50,000.

On Friday, Additional Sessions Judge Kishor Jaiswal convicted Ahmed Ali Qureshi under Section 302 (murder) & 34 (acts done by several persons in furtherance of common intention) of the Indian Penal Code.

Qureshi & his juvenile brother had allegedly brutally assaulted a Policeman Vilas Shinde, who stopped them for riding without helmets in Khat Area of Mumbai's western suburbs. Shinde later died due to his injuries.

The younger brother is also facing a separate trial in another Sessions Court as per the amended rules of the Indian Penal Code pertaining to heinous crimes committed by juveniles above the age of 16 years.

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