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Complaint filed against Kangana Ranaut for using 'Foul Language' against CM Uddhav Thackeray


Uddhav Thackeray.jpg
10 Sep 2020
Categories: Latest News

Two complaints have been filed against actor Kangana Ranaut for allegedly using foul language against Maharashtra Chief Minister Uddhav Thackeray, the police said Thursday evening.

According to one of the complainants, Ms Ranaut, in a video circulated on social media on September 9, used "inflammatory and derogatory words" against Mr Thackeray and, in so doing, "tried to diminish the character and challenge the dignity" of the Chief Minister of Maharashtra.

Ms Ranaut, who is fighting the demolition of her Mumbai office at the Bombay High Court, had hit out at Mr Thackeray in a video released on Wednesday, in which she addressed him as "tu" (you).

"Uddhav Thackeray, tujhe kya lagta hai? (what do you think?) That you colluded along with the film mafia, demolished my home and took revenge on me? My home was demolished today, your arrogance will crumble tomorrow," the actor said.

"This is the wheel of time. Remember, it never stays the same," Ms Ranaut, 33, declared, hours after Mumbai's civic body began demolishing what it claimed were illegal alterations to the actor's office in the city's Pali Hills area.

The demolition of Ms Ranaut's office was stopped yesterday by the High Court after the actor filed a petition challenging the civic body's move. The court said "prima facie (the demolition) does not appear to be bonafide".

This afternoon the Bombay High Court adjourned its hearing on that petition. It will now be heard on September 22, the court said.

Ms Ranaut's fight with Maharashtra's ruling Shiv Sena started over comments on the Sushant Singh Rajput case that compare Mumbai to Pakistan-occupied Kashmir, and additional comments that she no longer felt safe in Mumbai.

The Sena lashed out; senior leader Sanjay Raut responded with a slur and another suggested Ms Ranaut be slapped and face a sedition case.

Earlier this week Mr Thackeray took a swipe of his own at Ms Ranaut, albeit without naming the actor. Some people don't have gratitude for the city where they earn their livelihood, the Chief Minister said.

The central government's decision to provide Ms Ranaut with Y-Plus-level CRPF security has added more fuel to the fire; sources in the Home Ministry said the decision had been taken after a "renewed threat" to the actor.

Ms Ranaut, who has frequently expressed her support for Prime Minister Narendra Modi and the BJP, is now the first actor to receive security at this level; Amit Shah and Defence Minister Rajnath Singh are two levels above her.

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