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Supreme Court Collegium approves five Judges of High Court to be made Permanent


supreme court
05 Mar 2020
Categories: Latest News

The Supreme Court Collegium on Wednesday approved the proposal for the appointment of five judges as the permanent judges of the Karnataka HC.

Justice Mohammad Nawaz, Justice HT Gowda Narendra Prasad, Justice Ashok G Nijagannavar, Justice Hethur P Sandesh & Justice Krishnan Natarajan have been made as permanent judges of the Karnataka HC.

The Karnataka HC has a sanctioned strength of 62 judges 

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