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CBI files case against Cambridge Analytica for Facebook data theft


Facebook
22 Jan 2021
Categories: Latest News International News

The Central Bureau of Investigation (CBI) has registered a case against British political consulting firm Cambridge Analytica (CA) and Global Science Research Limited, UK, for allegedly harvesting personal data of Indians from Facebook, officials said on Friday.

The agency, after two and a half years of enquiry, has found that personal data of 335 users and around 562,000 additional users who were part of the friend’s network of these 355 users was illegally collected.

CBI enquiry revealed that Dr Alexandr Kogan, founder and director of Global Science Research had created an app - “thisisyourdigitallife”. As per the platform policy of Facebook, the app was authorised to collect certain specific data of the users for academic and research purposes.

The agency says that the app, however, illegally collected additional unauthorised data of the users as well as their friends’ network in the Facebook.

Kogan has been named as accused in the CBI First Information Report (FIR) registered on January 19 and has been charged under sections of criminal conspiracy and Information Technology Act.

CBI says that the data was collected with the knowledge and consent of users. The data collected includes demographic information, pages liked on FB, and contents of private messages etc, CBI says.

The FB conveyed that 335 users had installed the app in India. They have estimated that data of 562,000 additional users who were part of friends’ network of these 335 users has also been unauthorisedly harvested by the app, CBI adds.

Cambridge Analytica earlier faced allegations that it used personal information harvested from 87 million Facebook accounts to help Donald Trump win the 2016 US presidential election. Union law and IT minister Ravi Shankar Prasad had told Rajya Sabha in 2018 that the probe will be handed over to the CBI.

The anti-corruption agency had launched a preliminary enquiry against CA in July 2018 on the complaint of ministry of Information Technology.

During the enquiry, CBI had contacted 335 app users out of which six responded to the agency and were examined during the course of enquiry. “They unanimously stated that they were misled by the app and were not aware of the fact that their personal and friends’ data was harvested. They also said that they would not have used the app if they knew that it would do so,” CBI FIR, reviewed by HT, adds.

Global Science Research, CBI says, entered into a criminal conspiracy with CA during 2014 and right to use illegally harvested data sets was given to the latter for commercial purposes.

“Facebook had collected written certificates from Alexandr Kogan (Global Science Research) and CA during 2016-17 declaring that all such data obtained by them through the app, thisisyourdigitallife, was accounted for and destroyed. This facts confirms that Global Science harvested data sets and provided the same to CA for commercial purposes,” CBI FIR states.

However, CBI adds, enquiry could not authenticate the veracity of claim by Global Science and CA that they had destroyed the data sets.

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