Monday, 20, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

All 25 Juveniles at Chandigarh’s observation home clear Class 10, 12 Exams


Examination
08 Aug 2020
Categories: Latest News Legal Services News

All 24 children, living in the Observation-cum-Special Home, Sector 25, have cleared their secondary & senior secondary examinations through the National Institute of Open Schooling (NIOS).

This was shared by the Juvenile Justice Monitoring Committee, which monitors the implementation of the Juvenile Justice (Care & Protection of Children) Act 2015https://www.latestlaws.com/bare-acts/central-acts-rules/juvenile-justice-care-protection-of-children-act-2015/ within the jurisdiction of Punjab & Haryana HC.

The committee is headed by HC Justice Jaswant Singh.

The official statement mentioned that “He has issued directions to Paramjeet Singh, district & sessions judge, Chandigarh, & Ashok Kumar Maan, chief judicial magistrate-cum-secretary, District Legal Services Authority, Chandigarh, to closely monitor the facilities being made available to the children & submit regular reports".

The special home’s superintendent shared that seven students had appeared for Class 12 board exams, with 5 securing first division & 2 scoring 57.42% & 57.33% marks, respectively.

Remaining 17 students appeared for Class 10 exams. As many as 11 students obtained first division & six-second division.

Justice Singh has sought an assessment to establish the children’s area of interest & that they are suitably rehabilitated in a job-oriented vocational training. 

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter