S.B. Jain and Associates is among the most experienced law firms of India. With an innovative and forefront practice, the firm offers legal solutions to clients in fields of Business Law, Civil Law, Criminal Law and Taxation.
Research relating to various tax issues including GST and Income Tax and preparing short notes with ready case reference.
Writing articles on the latest legal developments
The interns may also get to attend court and observe case proceedings.
Our North Delhi Office at B-09/611, ITL Twin Tower, Netaji Subhash Place, Pitampura, Delhi-34
Law graduates, or penultimate/final year law students.
Language skills: Written and spoken proficiency in Hindi and English.
Computer Skills: Ability to work swiftly with MS-Office especially Word and Excel.
Communication: Ability to speak, write and present in a clear, precise and logical manner.
Teamwork: Attitude and aptitude to work with a vibrant young team in a challenging environment. Ability to cope with pressure and willingness to innovate and take responsibilities.
Stipend may be provided according to the terms of engagement and skill set of the applicants.
30 days minimum, further extension based on mutual consent and agreement.
Write to us at: mail@sbjainandassociates.com
Kindly send your resume along with a cover letter on the above-mentioned e-mail id.
E-mail: mail@sbjainandassociates.com , sneha.sbja@gmail.com
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