Resolver helps people get a resolution with companies without taking the legal route. Resolver Group has been the market leader in consumer complaint resolution.
Resolver offers one place and one process to connect consumers directly to the people who can resolve their customer service issues. The system is focused on communication and fair, efficient resolution.
They looking for 2 super interns to help their start-up pick up more speed. They want someone who’s not afraid to ask questions, defend his/her point, is up for any sort of research work and would like to tackle law from a different angle.
They are a consumer complaint resolution platform and their mission is to bridge the gap between the consumers and the companies by achieving better outcomes for everyone.
Yes. They also share lunch so get more than you usually do, a lot more. Other perks include a LOT OF FUN, some junk food and super awesome people to work with.
DLF Phase 4, Gurugram (Nearest Metro Station – DLF Phase 1)
Minimum 1 month, depending on the performance it can be extended and converted into a full-time opportunity.
If you are a law student in the 4th or 5th year of your course and located in Delhi/Gurugram come to join them. They are a lot of fun to work with.
No need to send copy pasted cover letters, simply write an email to himanshu[@]resolvergroup.com with the subject line ‘Hello, Super Intern here’ and write within 140 characters why should we hire you, keep it short keep it crisp. The best entry gets the spot and ice cream.
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