Internship Opportunity at Centre for Study of Consumer Law & Policy, NLU Delhi: Apply Now!

About the Centre

The objectives of the Centre for Study of Consumer Law & Policy, NLU Delhi is facilitating and promoting better protection of consumers’ rights, interests and welfare through research activities including research studies in the area of consumer protection and consumer welfare.

About the Internship

The Centre for Study of Consumer Law & Policy is looking to engage full/part-time interns on a rolling basis to assist with the activities under the Centre at National Law University, Delhi.

Responsibilities of the Interns

The interns will be required to assist in conducting research work and other activities under the Centre including the organization of seminars/conferences, workshops/FDPs, and symposiums, etc.

Eligibility

Preference shall be given to applicants who are available for longer durations of the internship.

How to Apply?

Interested students/candidates may submit their CVs and a Statement of Purpose (maximum 300 words) to csclp@nludelhi.ac.in mentioning the period of internship for which they are available.

Duration of Internship

The minimum duration of the internship is 2 months.

Process for Selection of Interns

1. The selections shall be done looking at the academic performance of the candidates including previous experience, publications and CGPA etc. A screening process including interview may also be devised. 
2. Successful candidates shall be intimated through email.
3. The Centre reserves the right to cancel the selection process without intimating the candidates. 

Whether Paid or Unpaid?

This is an unpaid internship. The Centre will not provide any compensation/ stipend to the interns. 

Contact Information

E-mail: csclp@nludelhi.ac.in 

Click here for the official website of the Centre.