Indian Journal of Law and Public Policy (IJLPP) is a non-profit, student reviewed bi-annual, law and public policy publication. The journal is a solemn effort to promote erudite discernment and academic scholarship over the contradictions which have given way for a continuing debate between the relationship of law and public policy.
It seeks to create a platform where there is a flow of ideas and thoughts regarding issues mutually relating to law and public policy.
Board membership provides an opportunity to discuss issues of importance in education, develop collaborative relationships with scholars and colleagues, and gain editorial skills and scholarly publishing experience.
The current board consists of practicing lawyers of Supreme Court of India and students from Leiden University, University of Toronto, Koç University (Turkey), NLSIU, RGNUL, SAU, JMI, NLUAA, NALSAR, NLUD, Delhi University, Amity Law School and IPU. These positions offer an opportunity to engage with a range of writing and research on law, policy and social sciences.
Interested students may submit their updated CV along with an article written by them of 1000-1200 words on any issue of contemporary relevance related to law and public policy to info[@]ijlpp.com with the subject ‘Application For Blog Editor’ by 8th August 2020.
For any other query contact us at: info[@]ijlpp.com.
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