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Twitter sued over Mass Lay-Off


Twitter Office.jpg
04 Nov 2022
Categories: International News

Twitter was sued over Elon Musk's plan to lay off about half of its workforce, Bloomberg News reported on Friday, citing a class-action lawsuit filed in a San Francisco federal court.

Twitter employees say the company is eliminating workers without enough notice in violation of federal and California law, the report said.

(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)

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