Friday, 22, May, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

Pakistan: Nawaz Sharif denied assistant at jail room, has to maintain by himself


Nawaz Sharif in problem
03 Jan 2019
Categories: International News

January 03, 2019:

On Thursday, Former Pakistan PM Nawaz Sharif lodged in the country's Kot Lakhpat jail, has been denied an orderly and has been instructed to clean his room on his own.

Dawn reported on Thursday that Sharif won't get an assistant - usually a fellow inmate - for 'housekeeping' services and will have to maintain his jail room himself.

This was confirmed by the country's Inspector General of Prisons Shahid Saleem Beg.

Sharif was recently provided with a 'better class' room in the Kot Lakhpat jail where he is serving a seven-years rigorous imprisonment term in connection with the Al-Azizia Steel Mills/Hill Metal Establishment case.

It is reported that he is not even permitted to step outside his barracks within the prison - for security reasons.

Prison officials however say that he is not subjected to manual labour and that they are sensitive to how Sharif is treated because the country's reputation is at stake.

Meanwhile Sharif has maintained that he is innocent of all charges leveled against him and that he has complete faith in the country's Judiciary.

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter