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Indian-American Neomi Rao is Trump's choice to Brett Kavanaugh on DC Circuit Court of Appeal


Neomi Jehangir Rao
14 Nov 2018
Categories: International News

November 15, 2018:

She is married to Alan Lefkowitz and the couple has two children.

Prominent Indian-American Lawyer has been nominated by US President Donald Trump to fill Justice Brett Kavanaugh's seat on the powerful DC Circuit Court of Appeals.

Trump during Diwali celebrations on Tuesday at the historic Roosevelt Room of the White House announced the nomination of the 45-year-old regulatory czar for the DC Circuit which is considered nextand to the US Supreme Court.

Rao would fill the seat vacated by Supreme Court Justice Kavanaugh, who served on the appeals court for 12 years.

A formal announcement on her nomination is expected to be made by the White House on Wednesday.

"I just nominated Rao to be on the DC circuit court of appeals, the seat of justice Brett Kavanaugh. That could be a big story," Trump announced.

Rao thanked the president for the "confidence" he has shown in her by nominating her to the powerful US court.

Trump made the announcement in the presence of his top Indian-American officials & Indian Ambassador to the US Navtej Singh Sarna.

Called the 'regulatory czar' of Trump administration in her current capacity, she oversees implementation of the administration's deregulatory agenda & regulation-related executive orders.

She was confirmed by the Senate with a 54-41 vote in July 2017 to head the OIRA & is known among legal circles as a highly respected administrative law scholar who has distinguished herself for her right-of-centre views, media reports stated.

A former clerk for conservative Supreme Court Justice Clarence Thomas, Rao was recommended for the post by former White House counsel Don McGahn.

Trump's nomination of Rao is in recognition of her contribution in cutting down regulations.

Rao has previously served in all three branches of the federal government, & before taking on her current role in the executive branch, she was associate counsel & special assistant to the president for the George W Bush administration.

She has been known for promoting separation of powers in the three branches of government.

Prior to joining the Trump administration in July 2017.

A graduate of Yale University & the University of Chicago Law School, Rao also worked in the private sector, in the international arbitration group of the London-based law firm, Clifford Chance LLP.

Born to Zerin Rao & Jehangir Narioshang Rao, both Parsi physicians from India, Rao grew up in Michigan & did her schooling from Detroit High School.

She is married to Alan Lefkowitz & the couple has two children.

Kavanaugh has been embroiled in a bitter battle to stave off claims of sexual assault, which he denies. Source Link



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