January 07, 2019:
The three lawyers, headed by chief lawyer Motonari Otsuru, will speak at the FCCJ hours after Ghosn makes his first public appearance in seven weeks at a Tokyo court after he requested an open hearing to hear the reason for his continued detention.
The lawyers' news conference will take place at 3:00 p.m. local time (0600 GMT).
Ghosn was arrested on Nov. 19 on allegations of financial misconduct, followed by re-arrests over further allegations.
Last week, the court approved extending his detention to Jan. 11 after he was re-arrested by prosecutors who accuse him of aggravated breach of trust in transferring personal investment losses to Nissan.
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