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Ex-High Court Chief Justice shot dead: Report


shot dead
15 Oct 2022
Categories: International News Latest News

An Ex-HC Chief Justice of Pakistan's Balochistan province was shot dead outside a mosque on Friday, Police officials said.

Assailants opened fire at Muhammad Noor Meskanzai outside the mosque in the Kharan area, which left him gravely injured, Kharan Superintendent of Police Asif Halim told Dawn.

The Ex-Chief Justice was taken to a nearby hospital, where he died of his injuries, the report said.

Expressing condolences over the death of the "fearless judge", Balochistan chief minister Mir Abdul Qudoos Bizenjo said his services were "unforgettable".

Bizenjo said that the "cowardly attacks of the enemies of peace cannot intimidate the nation".

Maskanzai authored the landmark judgement that declared the Riba-based banking system against the Sharia.

Quetta Bar Association (QBA) President Ajmal Khan Kakar also condemned Muskanzai's killing. He said every citizen of Pakistan was deeply saddened by the death of the former judge.

"We strongly condemn this incident & demand that the killers must immediately be arrest & brought to book," Ajmal Kakar was quoted as saying by Dawn.

This comes amid the deteriorating security situation in the country.

Earlier this month, Pakistan's State Minister for Law Shahadat Hussain conceded that terror activities had witnessed a sharp increase.

The highest number of terror incidents in Pakistan this year was recorded in September, said an Islamabad-based think tank pointed to the resumption of attacks by the outlawed Tehrik-i-Taliban Pakistan (TTP).

The number of terror attacks increased in September compared to August this year, the Dawn said in an earlier report citing the Pakistan Institute for Conflict & Security Studies (PICSS).

September witnessed 42 militant attacks with an increase of 35% compared to August. The Pakistani think tank also observed an increase of 106 per cent in violence in erstwhile Fata & Khyber Pakhtunkhwa (KP).

In Aug 2022, the think tank said the militants carried out 31 attacks across Pakistan, in which 37 people were killed & 55 others injured.

(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)

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