Dubai imposes dirham 500 fine on residents for leaving dirty cars

July 11, 2019:

Owners who leave unkempt vehicles in public parking places in Dubai will have to shell out dirham 500 as fine if caught by the city’s image-conscious authorities, according to a media report.

Dubai Municipality explained that leaving their vehicle parked on public parking spaces can “tarnish the aesthetic appearance of the city,” & issued the reminder to residents who might be planning a long trip abroad during their summer holiday, The Gulf News reported.

According to a rule issued by the municipality, residents will be issued with a dirham 500 (approx Rs 10,000) fine if they leave their vehicle parked on public parking spaces, & leave it unwashed for a long period of time, the report said.

The municipal inspectors will target such vehicles that may look damaged, vandalised or have been stationary for a long time, & then a violation notice will be issued by putting a warning sticker on the car.

Once the unkempt car has been identified, inspectors will stick a notice on the vehicle’s windshield.

Drivers will then have 15 days to clean the vehicle; otherwise, the car will be impounded by authorities.

“If motorists fail to respond within this period, the vehicle will be confiscated & shifted to the scrap yard. & if the owner of the vehicle owner still refuses to pay the fine, the vehicle will be sold at auction,” said Al Saifaie, director of Dubai Municipality’s waste management department.

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