On Thursday, Tunisia issued an international arrest warrant for Ex-President Moncef Marzouki over accusations that he undermined the North African countrys security, a top Tunisian Court said.
The Court did not provide any further explanation on the charges. Marzouki has been staying in France in the past month.
Current President Kais Saied said last month that he was withdrawing the diplomatic passport of Marzouki after he encouraged France to stop support for Tunisia under Saied’s leadership.
Critics of Saied say that he orchestrated what amounted to a coup in July & is trying to consolidate power & discredit political opponents.
(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)
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