Article Writing Competition on Law and Film by ProBono India: Apply by Feb 10

About ProBono India

Founded on October 16, with an aim to integrate legal aid and awareness and initiatives, it has ventured into different avenues – legal journalism, legal aid, legal intervention etc. with the underlying objective of contributing massive development to the society.

About the Event

2nd Edition of Article Writing Competition on Law and Film by ProBono India in collaboration with Chitrapat Communication, Ahmedabad Sponsored by Kamendu Joshi & Associates Advocates, Corporate Attorneys & Legal Consultants.

Submission Guidelines

• Submission should have a cover page mentioning name, affiliation, contact number, and e-mail id
• The article should have 1300 to 1500 words. Font Times New Roman, Article Heading 14, Section-Heading 13, Text 12, spacing 1.5
• The language of the competition will be English only.
• The article should have the following headings
  -Introduction (150 words)
  -About the film (400 words)
  -Based on the topic chosen:
  -What the film got right (250 words)
  -Where the movie went wrong (250 words)
  -Socio-Legal Impacts of the movie (200 words)
  -Concluding Part (250 words)

Note: A participant must pick up only one film based on Court Room Drama/Legal battle/Socio-Legal Issues etc. The film can be from any region and in any language

Important Dates

Submission date: Feb 10, 2023

Result Declaration: Feb 28, 2023

How to Submit

Interested authors can submit at probono.in@gmail.com

Awards

• Certificate of Merit, Cash prizes & Mementos will be given to the best three entries.
• First Position Rs. 1,501, Second Position Rs. 1,001 & Third Position Rs. 501.
• All entries will be given an e-certificate of participation for submission.

Contact Information

For further queries contact Dr Kalpeshkumar L Gupta, Founder – ProBono India, Mob. +91 99248 97691, 76005 41069, E-mail:- info@probono-ndia.in