About the University
Integral University is located in Lucknow, the capital city of the largest state of India, Uttar Pradesh. It was established under Act Number 9 of 2004 by the State Government. Integral University, the first enacted Minority University in the country, started functioning on 1 April 2004.
The University is recognized by the University Grants Commission (UGC) under sections 2(f) and 12B of the UGC Act, 1956, as well as by other regulatory bodies such as the Medical Council of India, Pharmacy Council of India, Indian Nursing Council, Council of Architecture, Bar Council of India, Indian Association of Physiotherapists, National Council for Teacher Education, and UP State Medical Faculty.
About the Faculty of law
Integral University’s Department of Law in Lucknow offers a range of programs, including undergraduate, postgraduate, and Ph.D. Our mission is to educate future legal professionals with knowledge, integrity, and dedication. Our vision is to blend India’s legal heritage with a global perspective. Our accomplished faculty is actively involved in legal research. Accredited and successful alumni reflect our program’s quality.
About the Society
The Constitutional Law Society was established under the aegis of the Faculty of Law, Integral University, in the year 2018, to promote and encourage the legal literacy, rights, and values that are enshrined in the Constitution among law students.
The Society was founded to encourage discussions and deep-rooted understandings as well as to promote legal literacy and principles reflected in the Constitutional Law.
About the Event
Constitution Day also known as ‘Samvidhan Divas’, is celebrated in our country every year to commemorate the adoption of the Constitution of India. An important part of the celebrations is the reading of the Preamble to the Constitution and reaffirming our commitment to uphold its ideology and ethos.
In conjunction with its commitment, the Constitutional Law Society, Faculty of Law intends to organize the 9th National Online Essay Writing Competition on the theme “Strengthening Democracy through Electoral and Institutional Reforms”.
Topics
- Electoral Reforms for a Transparent Democracy.
- Judicial Accountability: A Pillar of Democratic Stability.
- Empowering Citizens: Participatory Democracy and Its Challenges.
- De-politicising Democracy: A need of the hour.
- Democratic Institutions and the Role of Media in Reforming Governance.
Eligibility
The competition is open for undergraduate and postgraduate students, studying in any of the recognized Schools/Colleges/Departments of the Universities.
How to Submit?
Interested candidates can register via the link given at the end of the post.
Important dates
- Last date of registration: November 18, 2024, 11:59 PM
- Last date of Submission: November 18, 2024, 11:59 PM
Prizes
- 1st Prize: Certificate of Appreciation + Trophy + Cash Prize Rs. 2000/-
- 2nd Prize: Certificate of Appreciation + Trophy + Cash Prize Rs. 1500/-
- 3rd Prize: Certificate of Appreciation + Trophy + Cash Prize
Every participant will get an E-certificate of participation.
Fee
The participation fee (non-refundable) of Rs. 249/- is to be paid for registration, using the payment details given below.
Payment
Either use the below-mentioned account details or UPI or Phone Pay/Google Pay, to send the participation fee.
ACCOUNT DETAILS
Name – Mohd Ayaz Raza
Bank – DCB Bank India Ltd
Bank Account Number – 38214600005777
IFSC – DCBL0000382
Contact
In case of any query, write to us at cls.integraluniversity@gmail.com, or contact:
Aditya Dwivedi, Student Convenor CLS (+91 9362047545)
Mary Joseph, Student Co- Convenor CLS (+91 6202312251)
Click here to submit.
Click here for official website.
