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1st National Judgement Writing Competition by Barqlexus: Register by 20th August


1st National Judgement Writing Competition.jpg
13 Aug 2024
Categories: Essay Competitions

About The Judgement Writing Competition

 

A judgment writing competition serves as a platform enabling Law students to use their knowledge and writing talent to create Convincing Judgments.

It lets students explore complex legal situations, examine evidence, and use legal ideas to make fair decisions. By simulating the process of writing Judgments, the competition will ensure to inculcate students' critical thinking abilities, Legal research skills, and concise writing proficiency.

It fosters a deeper understanding of Legal principles, enhances clarity in Legal Reasoning, and cultivates effective Communication Skills.

The objective of this competition is for the students to approach a factual matrix from the point of view of a judge, apply the law and render a judgment. The student shall be expected to think like a judge and reach a well-reasoned conclusion.

Eligibility

Open to students currently enrolled in a 3-Year or 5-Year LL.B. program at any recognized university or law school in India. Both individual entries and teams of two (co-authorship) are welcome. No limit on the number of entries from any institution.

Registration Fees

- Individual: 100 INR
- Team of Two: 150 INR
• Payment mode: Online
• Registration deadline: August 20, 2024

Prizes

  • First Place: 1000 INR cash prize, 50% discount on a value-added course, Certificate of Excellence
  • Second Place: 750 INR cash prize, 50% discount on a value-added course, Certificate of Excellence
  • Third Place: 50% discount on a value-added course, Certificate of Excellence
  • Top 10: Certificate of Excellence

(All participants will receive an E-Certificate)

List of Important Dates

  • Release of Problem- 05 August 2024.
  • Last date of Registration- 20 August 2024.
  • Allotment of ID – 21 August 2024.
  • Last date for Judgement Submission- 30 August 2024 , 11:59pm.
  • Declaration of the Results- 05 September 2024.

Submission Guidelines

  • Title of the judgement.
  • The language of the Judgment shall be in English only.
  • The Judgement shall have a maximum length of 14 Pages.
  • The Judgement should be submitted in the Microsoft Word file (doc./docx. Format).
  • Each participant/team shall upload the final draft of their
  • Judgement to the submission form only sent to them via email.
  • The font used in all parts of the judgment must be in Times New Roman.
  • The Font size for the main text must be 12 with 1.5 line spacing and Justified.
  • The Font Size for the footnotes must be 10 with 1.0 line spacing and Left Aligned.
  • The page number must be mentioned at the bottom centre of each page.

Register here is here.

Brochure link is here.



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