January 23, 2019:
France’s data watchdog announced Monday a fine of 50 million euros ($57 million) for US web search giant Google, using the EU’s strict General Data Protection Regulation for the first time.
Google was given the record fine from the CNIL regulator for failing to provide transparent and easily accessible information on its data consent policies, a statement said.
Source Link
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!