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Criminal Complaint against Woman for marrying seven Men for extorting Lakhs in Alimony


Alimony-is-the-agenda
20 Sep 2016
Categories: Did you know

September,20,2016:

Accused of Collecting Rs.2 to 7.5 Lakhs from her Husbands during Divorce

A unusual complaint has been filed against a 30-year-old woman accusing her of marrying seven men and collecting several lakhs as alimony from each one of them.

The accused has been identified as Yasmin Banu. The complaint was first filed by her 1st  husband Syed Imran and her 4th  husband Afzal Pasha separately in K G Halli police station.

Police stated that Syed Imran, in his complaint has said that, “I was in love with Yasmin and then we tied the knot in 2007.

It was then when I noticed that she has many male friends. Incidentally, One day I caunght her red handed with a man named Abrar when I saw them kissing in the car".

Police has reported that, “After Yasmin and Imran’s marriage came to an end, she then married a 60 year man  Zaid Sait and divorced him within six months. From him she got about Rs 11 Lakh".

She later married Mr. Siraj, from whom she got about Rs. 5.5 Lakh and then she married Afzal Pasha from whom she got Rs. 2.5 Lakh

Complainants have also accused Yasmin of marrying three more men and divorcing them to collect alimony.

The case has been taken up by KG Halli Police and investigation is underway.



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