About the Organiser
The West Bengal Chapter of IDIA is conducting an event, the IDIA Legal Workshop, on 23rd and 24th March 2024.
About the Event or Opportunity
This workshop consists of nine sessions covering various aspects of life in and after law school:
- Legal Research and Writing
- Mooting
- Alternative Dispute Resolution
- Internships & Career Building
- Post Graduate Studies in Law
- Career in Litigation
- Career in Law Firms
- Career in Civil Services
- Alternate Career Options
Roles & Responsibilities
The sessions will be conducted by experienced speakers who have excelled in their respective fields.
Eligibility Criteria
The workshop is open to all interested students in law school.
Location
The workshop will be held in West Bengal.
Schedule
- A detailed schedule with session timings is as follows:
- Day 1: 23rd March, Saturday
- Session on Legal Research and Writing
- Session on Mooting
- Session on Alternative Dispute Resolution
- Session on Internships and Career Building
- Session on Postgraduate Education
- Day 2: 24th March, Sunday
- Session on Career in Litigation
- Session on Career in Law Firms
- Session on Career in Civil Services
- Session on Alternate Career Options
How to Register?
Interested candidates can register via the link given at the end of the post.
Payment
Payment details for registration are as follows:
UPI: abhishek33555@ybl
Account No.: 36948433689
Bank Name: State Bank of India
Account Type: Savings
Account Holder Name: Abhishek Raj
IFSC Code: SBIN0004445
Certificate & Registration Fee
- The sessions will provide a unique opportunity for students to excel in various aspects of life at law school and beyond.
- All participants will receive a certificate in recognition of their participation.
- Proceeds from the event will go towards enhancing access to legal education for underprivileged students.
- Early bird registration before March 18th, 2024, is available at a discounted contribution of Rs. 499
Speakers
Tanishk Goyal: Law Clerk cum Research Associate at the Supreme Court of India.
Tanishk Goyal is an experienced professional in the legal field, currently working as a Law Clerk cum Research Associate at the Supreme Court of India. With expertise in legal research and writing, Tanishk is a valuable speaker for the workshop.
Vinayak Chawla: Advocate, Chambers of Mr. Gautam Khazanchi
Vinayak Chawla is a highly accomplished advocate with a specialization in mooting. His impressive achievements in mooting competitions make him an excellent speaker and guide for aspiring mooters.
Adit Garg: Law Clerk cum Research Associate, Office of HMJ Pardiwala
Adit Garg is a distinguished legal professional specializing in Alternative Dispute Resolution (ADR). With a wealth of experience and accolades in the field, Adit is well-equipped to provide insights into ADR during the workshop.
Asees Kaur: Trainee Solicitor at Allen & Overy
Asees Kaur brings her experience as a trainee solicitor at Allen & Overy to the workshop, focusing on internships and career-building within the legal field. Her expertise and knowledge will be invaluable for participants.
Ashika Jain: BCL Student at the University of Oxford
Ashika Jain is a distinguished postgraduate scholar, currently pursuing the prestigious BCL (Bachelor of Civil Law) degree at the University of Oxford. Her insights into postgraduate education will provide valuable guidance to workshop attendees.
Adit Pujari: Advocate, Supreme Court of India
Adit Subramaniam Pujari, an experienced advocate, will share his expertise in careers in litigation during the workshop. His practical experience and strategic insights will be beneficial for all aspiring litigators.
Somdutta Bhattacharya: Partner at Argus Partners
Somdutta Bhattacharya, a partner at Argus Partners, will focus on careers in law firms. With his wealth of experience and strategic insights, Somdutta will guide participants towards building successful careers in law firms.
Shweta Bansal: Deputy Secretary, DPA Division, Ministry of External Affairs
Shweta Bansal’s extensive experience in the Civil Services will provide valuable insights into careers in the civil services during the workshop. Her journey from a successful legal career to cracking the Civil Services Examination showcases the importance of persistence and strategic preparation.
Om Agarwal: Founder, EazyCoach
Om Agarwal, an NUJS graduate and seasoned entrepreneur, will shed light on alternative career options. His experiences in legal and tech startups and his insights into the future of education and AI-assisted apps make him a valuable speaker for the workshop.
Contact
For registration-related queries and group discounts, contact idia@nujs.edu or Abhishek Raj at 7234970830.
Click here to register.
For brochure, click here.
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