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ADR Training Week: Arbitration Sector Wise Series by SVKM Pravin Gandhi College of Law [Sept 11-16; Online]: Register Now


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07 Sep 2023
Categories: Courses & Workshops

About the College

SVKM’s Pravin Gandhi College of Law is a premier law college under the aegis of SVKM. The institution recognizes the fact that there lodges within the heart of every student is a spark of creativity that is the essence of singularity in every individual.

To this effect, the college harnesses modern methods of teaching which encourage students to learn inside and outside the classroom. This institution provides the students with varied platforms to develop their skills and in furtherance of this motive, the Centre for Conflict Resolution was established.

About Centre for Conflict Resolution

SVKM’s Pravin Gandhi College of Law’s Centre for Conflict Resolution was established with the aim of promoting Alternate Dispute Resolution as an effective method of dispute resolution. The Centre has
organized several seminars, simulation tournaments, training programs and success stories discussions with the aim of giving young aspirants practical insights as well as spreading awareness and conducting research in ADR.

About ADR Training Week

The ADR Training Week is a unique initiative of the Centre for Conflict Resolution. The objective of this training program is to help students understand the arbitration practice, the legal framework, the skills required for arbitration lawyers and arbitrators, and career opportunities in the field of ADR. The training week will comprise interactive sessions with leading speakers, workshops, and a session on guiding students for Arbitration Moot Competitions.

The Training Week shall cover the following modules:

  • Module 1: Arbitration in Motion: A Practitioner’s Perspective
  • Module 2: Investment Arbitration
  • Module 3: Sector-wise Series – Commercial Arbitration
  • Module 4: Sector-wise Series – Construction Arbitration
  • Module 5: Sector-wise Series – Energy Arbitration
  • Module 6 and Concluding Session: Careers in Arbitration
  • Quiz

How to Register?

Interested applicants may register through the link provided at the end of the post.

Mode

Online

Platform

Microsoft Teams

Perks

Certificates will be given to only those participants who attend all the sessions.

Important Dates

  • Training Week: September 11-16, 2023
  • Certificate issuing date: September 17, 2023

Contact Information

In case of any queries, please contact:

  • Harshita Tyagi –+91-9784448409
  • Shubhi Dotiya – +91-9819423927

Click here to register.

Click here to download the brochure.



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