RMLNLU Constitutional Law and Public Policy Blog: Submit by Jan 25

RMLNLU Society for Excellence in Constitutional Law and Public Policy is a student-run body at Dr Ram Manohar Lohiya National Law University, Lucknow comprising of faculty members and student.The society aims to provide a platform for discussion on constitutionaland public policy issues, and in furtherance of the same runs the RMLNLU Constitutional Law and Public Policy Blog.

As an initiative to widen the horizons, submissions are invited on contemporary constitutional law and public policy issues from the student community, academicians and practitioners.

The articles will be selected after a double-blind peer review process which will include a peer review by the editorial board of the society at the first level and then finally by the senior members of the society.

Nature of Submissions

• Articles – 1000-1200 words (exclusive of footnotes)
• Co-authorship of maximum two authors is allowed

Submission Guidelines

Submissions must be in electronic form (.doc or .docx format). All submission must be written in Times New Roman, size 12, line spacing 1.5. Footnotes must be in Bluebook style. Footnotes must be in Times New Roman, size 10, line spacing 1

Any kind of plagiarism would not be accepted. The manuscript submitted must be original and unpublished

Submission Procedure and Deadline

All submissions must be made in electronic form before 25th January 2019, 11:59 PM to submissions.seclpp@gmail.com

Contact

For further queries contact us at submissions.seclpp@gmail.com or call

Afzal Mohammad: +91 8004141500 Shubham Patel: +91 9454609772

For details and updates, follow this Facebook page.