The Tamil Nadu Dr. Ambedkar Law University, Shri. A.K. Venkata Subramanium, Chair of Excellence on Consumer Law and Jurisprudence in Association with Ministry of Consumer Affairs, Food and Public Distribution, Department of Consumer Affairs, Government of India is organizing a Two Day National Seminar on Banking Services – Problems and Perspectives.The two day national seminar is scheduled on 23rd and 24th December, 2018 to mark the National Consumer Rights Day on 24th. The seminar intends to dwell on the contemporary perspective of consumers and grievance redressal mechanism in Banking sector.
Papers are invited on following sub themes as mentioned below:
The best paper presented at each session shall be rewarded. Selected papers will be published in an edited book form having ISBN number.
Abstract: 300 Words (maximum)
Full paper: not exceeding 4000 Words
Papers to be sent to: consumerchair@gmail.com
DD drawn in favour of Chair of Excellence on Consumer Law and Jurisprudence, Chennai. (payable at Chennai on or before 30th November, 2018
Abstract Submission: on or before 30th Nov. 2018
Full paper: 10th Dec. 2018 (papers received after the dates will not be accepted for presentation at the seminar and decision of the organizing committee will be final)
Conference Dates: 23rd and 24th December, 2018
Seminar Hall, U.G. Block, TNDALU (New Campus), Near Taramani MRTS Railway Station,Perungudi Chennai
Authorities of the University:
Organizing Committee:
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