Friday, 05, Jun, 2026
 
 
 
Expand O P Jindal Global University
 

International Review of Human Rights Law [Issue 4, May 2019]: No Publication Fee; Submit by March 5


International Review of Human Rights Law
06 Dec 2018
Categories: Call for Papers

The International Review of Human Rights Law is an annual, online, open-access and peer-reviewed law journal with ISSN 2455-8648. The journal accepts original scholarly works on all human rights issues by practitioners, academics and students. The works can be in the form of articles, essays, case notes, book reviews and responses. The journal encourages a comparative & empirical analysis of relevant and pressing human rights issues.The journal invites submissions for its Fourth Issue. The issue will be released in May 2019. The last date of submission is 5 March 2019.

Editorial Board

Editor-in-Chief

Dr. Michelo Hansungule, Professor, University of Pretoria (South Africa)

Co-Editor-in-Chief

Amin R. Yacoub, LL.M., New York University School of Law

Senior Editors

  • Srishti Singh, Ph.D.(pursuing), United Nations Mandated University of Peace
  • Edouard Adelus, Ph.D.(pursuing), Universite Panthéon-Assas Paris II

Technical Editors

  • Aman Kumar, LL.M. (pursuing), South Asian University
  • Aditi Singh, LL.M. (pursuing), London School of Economics
  • Ashwin Manoharan, LL.M., Leiden University
  • Atishya Kumar, LL.M. (pursuing), University of Nottingham
  • Riya Prem Raaj, LL.M. (pursuing), University of Toronto
  • Saif Rasul Khan, LL.M., Gauhati University

IRHRL Submission Guidelines

  • Submissions must be made via email. Please send your manuscripts to managingeditor.irhrl@gmail.com.
  • Use Times New Roman as font theme, 12 as font size and 1.5 line spacing. For footnotes use Times New Roman as font theme, 10 as font size and single spacing.
  • The submissions can be in the form of Articles, Essays, Case Notes, Book Reviews and Responses to scholarly works published in law reviews or books.
  • Length of Submissions (inclusive of footnotes): Article: 5000 – 10000 words Essay: 3500 – 5000 words Case Note: 2500 – 3000 words Book Review: 2000 – 3500 words   Response: 3000 – 3500 words
  • All submissions must include four to six keywords and an abstract of 250 words in total. The submissions must be accompanied by a covering letter containing academic qualifications and affiliations of the author(s)/authors in brief.
  • Authorship of papers is limited to two authors. Name of the author(s) must not be provided in the submissions. The journal accepts Bluebook (20th edition) for citation style.
  • The submissions should be made in MS Word format (.doc). The submissions must not infringe copyright or any other rights of any third parties.
  • The submissions must not contain any obscene, defamatory or discriminatory material. The author(s) will indemnify the journal in case of any infringement.
  • There are no article processing and publication charges.

IRHRL Review Process

  • The Editorial Board will promptly acknowledge the receipt of the submissions. The decision on acceptance of the submissions will be communicated to the author(s) within 15 days from the date of submissions.
  • The Editorial Board will review submissions carefully on the criteria of scope, content, structure, research, analysis, creativity, accomplishment of the paper’s purpose and inclusion of counter-arguments in the submissions.
  • The submissions will be rejected if plagiarized. All communications will be through email only.

Contact

E-mail Id: managingeditor.irhrl@gmail.com

Click here for official website.



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter