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GIBS Law Journal by Gitarattan International Business School, Delhi: Submit by Dec 31


GIBS
27 Nov 2018
Categories: Call for Papers

GIBS Law Journal is a double-blind peer-reviewed journal and is currently soliciting submissions for its Vol. I. which will be an RNI & ISSN Numbered Journal.The journal is an endeavor to enhance understanding of the contemporary legal issues and engage in multi-disciplinary approach of study to law.

Submission Guidelines

All the submissions must follow the guidelines mentioned below:

  • Font: Times New Roman; Size 12 for Text, 10 for Footnotes.
  • Line spacing: 1.5 for text and single for footnotes.
  • All submissions must be in MS Word format (.doc) or (.docx)
  • The word limit mentioned as under must be strictly adhered to.
  • Article: The word limit is between 4,000 to 6,000 words.
  • Research Papers: The word limit is between 6,000 words to 10,000 words.
  • Notes and comments: The word limit is upto 3,000 words.
  • Book Review: The word limit is upto 2,500 words.
  • Articles and Research papers should be carrying an Abstract in the beginning within a limit of 175-200 words.

The Submissions should original (not plagiarized) and free from grammatical, spelling and other errors.

The Present issue of the giBS Law Journal shall focus on the recent developments and trends that have taken place in the Indian Legal System and abroad.

Co-authorship is allowed in cases of writings based on collaborative and multidisciplinary research. However, co-authorship is not allowed in the category of Case Commentaries and book reviews.

All submissions and correspondence concerning the giBS Law Journal should be addressed to the Editor and be sent at GLJ@gitarattan.edu.in.

The submission should have an attached cover page with the Author’s brief description including Title, Name, Affilition (University/Organization), Educational qualification, Professional Status, in not more than 300 words. Apart from the cover page, the rest of the submission should not contain any reference to the identity of the author to enable anonymous peer review.

For citation and references, "Indian Law Institute Rules of Footnoting" should be followed.

The Editorial Board, giBS Law Journal, conducts a strict editorial review of submissions received and holds absolute discretion in determining whether to accept a submission or not.

Selected research papers will be paid an honorarium of ₹ 5000 per paper, certificate of publication and a free copy of journal.

Important Dates

  • Release of Call for papers 15/11/2018
  • Full Paper Submission 31/12/2018
  • Notification regarding acceptance/amendments 07/1/2019
  • Submission after revision 20/1/2019
  • Publication of Volume 15/2/2019

Contact

E-mail: GLJ@gitarattan.edu.in.

Click here for official notification.



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