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Cyber Crime Against Women in Delhi by Bhagidari Jan Sahyog Samiti & Amity Gwalior [March 8-9, Delhi]: Submit by Feb 7


Cyber-crime
01 Feb 2019
Categories: Call for Papers

National Conference on “ Increasing Cyber Crime against Women in Delhi : Solution and Prevention” (March 8-9, New Delhi ) jointly organizing by Bhagidari Jan Sahyog Samiti & Human Foundation along with its partners including School of Mass Communication Amity University Gawalier & Udisha are going to organise Two days National Conference on 8th & 9th March, 2019 on the special occasion of International Women’s Day 2019.

Location

Seminar Hall, NDMC Convention Centre Sansad Marg New Delhi 110001

Call for Papers

Research Paper on the subject are invited to submit on or before 7 February 2019 through Email on nationalconferenceiwd932019@gmail.com.

Registration Fee

For student Rs. 700/- for faculty member Rs. 1000/-.

For students Rs. 700/- & for faculty members Rs. 1000/- ( including the cost of book of ISBN Number )

Participation Certificate will be given to all participants.

Fee should be paid after confirmation by the organizing committee between 8th February, 2019

Medium

Hindi (Kruti Dev 010 Font size 12 in word file) and English Times New Roman Size 12). PDF file and Scanned file will not be accepted.

Word Limit (1800-2000)

Contact

For more detail contact on WhatsApp 9650065373, 9873330289 or E-mail nationalconferenceiwd932019@gmail.com.

Vijay Gaur Secretary General , Bhagidari Jan Sahyog Samiti (Mob 8851546238)

For official notification, Click here



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