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Call for Papers: Advancing the Sustainable Development Goals through Law: Submit by May 20


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30 Apr 2026
Categories: Call for Papers

About Lions Club International

Lions Clubs International Foundation (LCIF) is the global charitable foundation of Lions Clubs International, established in 1968 to support humanitarian service across the world. Its mission is to empower Lions clubs, volunteers, and partners to improve health and well-being, strengthen communities, and assist those in need through impactful grants and programs.

Since its inception, LCIF has awarded thousands of grants, supported disaster relief efforts, funded millions of cataract surgeries, and advanced youth development initiatives such as Lions Quest. Through its commitment to service, LCIF continues to create lasting positive change globally.

Sub Themes

  • Rule of Law, Access to Justice, and Institutional Accountability
  • Environmental Law, Climate Change, and Climate Justice
  • Corporate Responsibility, ESG, and Sustainable Governance
  • Corporate Criminal Liability and Regulatory Enforcement
  • Human Rights, Gender Justice, and Inclusive Development
  • Technology, Artificial Intelligence, and Sustainable Regulation
  • Data Protection, Privacy, and Digital Inclusion
  • Labour Law, Gig Economy, and Decent Work
  • Public Health Law, Mental Health, and Healthcare Regulation
  • Urban Development, Housing Rights, and Smart Cities
  • International Law, Global Cooperation, and Sustainable Development
  • Trade, Investment, and Sustainability Regulation
  • Food Security, Agriculture, and Rural Development
  • Sustainable Finance and Green Regulatory Frameworks
  • Access to Justice in the Digital Age
  • Climate Justice and Intergenerational Equity
  • The Circular Economy of business models of luxury industries for sustainability
  • Greenwashing and Regulatory Oversight
  • Fast Fashion vs. Slow Fashion
  • Waste Management and Textile Innovation

Submission Guidelines

  • Full Chapter Length: 3,000-5,000 words (including footnotes)
  • Citation Style: OSCOLA 5th edn
  • Formatting: Times New Roman, 12 pt, 1.5 line spacing
  • Originality: Submissions must be original and unpublished
  • Submission Mode: Manuscripts (Word format) to be emailed to: ptaktawala@gmail.comasubhdarsie@gmail.comsinghkartvaya53@gmail.com
  • Review Process: Double-blind peer review

Important dates

  • Full Chapter Submission Deadline: 20 May 2026
  • Acceptance Notification: Within 10 days of submission



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