The Indian Journal of Projects, Infrastructure and Energy Law (IJPIEL), founded in July 2020, is a student-run, not for profit Quarterly Law Journal, Blog and Podcast.
The journal aims to focus upon the niche area of Projects, Infrastructure and Energy Laws (PIE). In the post-pandemic scenario, it goes without saying that the focus of global markets will be to create Sustainable & Resilient Infrastructure (SDG 9) and Alternative Sources of Energy (SDG 7).
Send in your CV (pdf format, with the file name titled ‘Your Name- CV’), an SOP (200-500 words), and up to 3 Writing Samples to: editors.ijpiel.blog@gmail.com
CC to: managingeditor.ijpiel@gmail.com
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