Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 

Penalty under Section 271AAD, Income Tax Act, 1961- Facets and Fallout


Income Tax Returns
09 May 2020
Categories: Articles

 Penalty under section 271AAD, Income Tax Act, 1961- Facets and Fallout

The Authors of the Article are Dr. Rakesh Gupta, FCA, FCS, AICWA, MBA, LLM, PhD, Ex-Member, Income Tax Appellate Tribunal and Somil Agarwal, ACA, ACS, ACMA, DISA, LLM (U.K.)

Read the Article @LatestLaws.com:



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter