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LatestLaws.com Partner Event: International Arbitration Summit 2023, organised by Berkeley Global Society- 18th March, Register Now


Berkeley Global Society Arbitration Summit (1).jpeg
16 Mar 2023
Categories: Arbitration Latest News

*LatestLaws.com is a proud Media-Partner of International Arbitration Summit 2023, organised by Berkeley Global Society to be held on 18th March*

ABOUT EVENT

Title: International Arbitration Summit 2023

Organiser: Berkeley Global Society (BGS)

Date of Event: Saturday, 18th March 2023

Venue: The India Habitat Centre in New Delhi, India

Registration Link: http://bgsevent.purplelighttechnology.com/

The event will be graced by Hon’ble Justice Mr. Sripathi Ravindra Bhat, Judge, Supreme Court of India as Chief Guest. Some of the esteemed Panellists who will partake in the event include- 

•Justice M. Sundar - Judge, Madras High Court

•Justice Navin Chawla - Judge, Delhi High court

•Justice Dama Seshadri Naidu - Retired Judge, Bombay High court

•Justice Yashwant Varma - Judge, Delhi High court

• Mr R. Venkataramani - Attorney General for India 

For any Queries/ Further Details:

Lovekesh Aggarwal, Executive Director of BGS

Contact: +91 9818198621



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