About the Competition:
Team Indian Dispute Resolution Centre and LatestLaws.com conducted the 1st National ADR Tournament, 2022 on the 6th and 7th of August.
The ADR problem for the Competition was on contemporary legal issues relating to construction arbitration. Eminent Judges, Lawyers of the highest standing in India converged to adjudicate the various rounds of the Competition.
About the Organizations:
Indian Dispute Resolution Centre, IDRC is a not-for-profit initiative of 'Indian Dispute Resolution Council' dedicated to providing an institutional environment, both online and offline, for the resolution of all kinds of disputes in an efficient, professional, time-bound and cost-effective manner.
LatestLaws.com is India’s first and one of its own kind Website which provides useful and unique Legal Resources which is a healthy amalgamation of Legal Statutory Database of codified Central and State Laws, daily Supreme Court Judgements and round-the-clock reporting of all Legal and related News not only from India but World over.
Finals:
The finals was judged by an Arbitral Tribunal comprising the former Judge of Punjab and Haryana High Court Hon'ble Justice BB Parsoon; Senior Advocate Ratan K Singh; and Tejas Karia, Head of Arbitration, Shardul Amarchand Mangaldas.
The Valedictory ceremony was presided over by Hon'ble Justice BB Parsoon, former Judge Punjab and Haryana High Court and Hon'ble Justice J R Midha, former Judge of Delhi High Court.
Law School students of SASTRA Deemed University were adjudged Winners of the First National ADR (Alternative Dispute Resolution) Tournament, 2022.
At the end of the two-day event conducted on Saturday and Sunday, the student team constituting Fahima, Yugantara and Sashi Barathvaj of 5th year BCom LLB (Hons) was awarded a cash prize of ₹50,000.
Yugantara and Fahima were adjudged the Best Researcher and Best Speaker respectively in the moot based on the Indian Contract Act, 1872 and the Arbitration and Conciliation Act, 1996.
Madhya Pradesh Dharmasastra National Law University was the runner-up in the finals.
Twenty teams took part in the National ADR Tournament.
List of Winners:
Best Researcher: LL 14
COLLEGE - SASTRA Deemed University
Best Memorial: LL 04
COLLEGE -University School of Law and Legal Studies, GGSIPU
Best Speaker: LL 14 (counsel 2)
Name - Fahima
COLLEGE - SASTRA Deemed University
2nd Runner-Up: LL 02
COLLEGE - Amity University Noida
1st Runner-Up: LL 12
COLLEGE- Dharmashastra National Law University, Jabalpur
Winner: LL 14
COLLEGE - SASTRA Deemed University
Watch the Valedictory Ceremony @LatestLaws.com:
Picture Source :
