| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| stare decisis | To stand by [things] decided. | The obligation of a judge to stand by a prior precedent. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| stare decisis | To stand by [things] decided. | The obligation of a judge to stand by a prior precedent. |
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