| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| res ipsa loquitur | the thing speaks for itself | used in tort law when there is no proof of what caused the harm, but it is most likely only the thing that could have caused the harm |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| res ipsa loquitur | the thing speaks for itself | used in tort law when there is no proof of what caused the harm, but it is most likely only the thing that could have caused the harm |
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