Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 

Definition of "qui facit per alium facit per se"


Term or phrase Literal translation Definition and use
qui facit per alium facit per se who acts through another, acts himself One who delegates a task to another, takes full responsibility for the performance of that act as if he himself had done it. Basis for the law of agency
 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter