| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| in absentia | In absence | A legal proceeding conducted without the presence of one party is said to be conducted in absentia, e.g., trial in absentia or being sentenced in absentia. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| in absentia | In absence | A legal proceeding conducted without the presence of one party is said to be conducted in absentia, e.g., trial in absentia or being sentenced in absentia. |
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