| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| favor contractus | Favor of the contract | A concept in treaty law that prefers the maintaining of a contract over letting it expire for purely procedural reasons. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| favor contractus | Favor of the contract | A concept in treaty law that prefers the maintaining of a contract over letting it expire for purely procedural reasons. |
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